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Rajasthan High Court - Jodhpur

Velnik India Pvt. Ltd vs Union Of India on 25 April, 2019

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                         JODHPUR
                                                    S.B. Civil Writ Petition No. 5812/2019

                                   Hukmaram Choudhary S/o Shri Bastaram Choudhary, Aged
                                   About 35 Years, By Caste Jat, Resident Of Village Dhadhaniya,
                                   Gram Panchayat Dhadhaniya Bhayla, Panchayat Samiti Balesar,
                                   District Jodhpur.
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.       State Of Rajasthan, Through Its Secretary, Public Works
                                            Department, Jaipur, Rajasthan.
                                   2.       Project Director, National Highway Authority Of India, Piu
                                            Jodhpur Office - 188, Umaid Heritage, Ratanada, Jodhpur.
                                   3.       Theme      Engineering        Service        Private     Ltd.   17E/250,
                                            Chopasani Housing Board, Colony, Jodhpur.
                                   4.       District Collector Jodhpur, Jodhpur (Raj.).
                                   5.       Chief Engineer, Public Works Department (Pwd), Jodhpur,
                                            Rajasthan.
                                                                                                     ----Respondents


                                   For Petitioner(s)           :    Mr. Hapu Ram Vishnoi
                                   For Respondent(s)           :



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 25/04/2019 Issue notice to the respondents, returnable within a period of four weeks. Notices be given 'dasti' to learned counsel for the petitioner to effect service upon the respondents.

(Dr. PUSHPENDRA SINGH BHATI),J Sanjay (Downloaded on 28/06/2019 at 12:42:10 AM) Powered by TCPDF (www.tcpdf.org)