Rajasthan High Court - Jodhpur
Velnik India Pvt. Ltd vs Union Of India on 25 April, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 5812/2019
Hukmaram Choudhary S/o Shri Bastaram Choudhary, Aged
About 35 Years, By Caste Jat, Resident Of Village Dhadhaniya,
Gram Panchayat Dhadhaniya Bhayla, Panchayat Samiti Balesar,
District Jodhpur.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Public Works
Department, Jaipur, Rajasthan.
2. Project Director, National Highway Authority Of India, Piu
Jodhpur Office - 188, Umaid Heritage, Ratanada, Jodhpur.
3. Theme Engineering Service Private Ltd. 17E/250,
Chopasani Housing Board, Colony, Jodhpur.
4. District Collector Jodhpur, Jodhpur (Raj.).
5. Chief Engineer, Public Works Department (Pwd), Jodhpur,
Rajasthan.
----Respondents
For Petitioner(s) : Mr. Hapu Ram Vishnoi
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 25/04/2019 Issue notice to the respondents, returnable within a period of four weeks. Notices be given 'dasti' to learned counsel for the petitioner to effect service upon the respondents.
(Dr. PUSHPENDRA SINGH BHATI),J Sanjay (Downloaded on 28/06/2019 at 12:42:10 AM) Powered by TCPDF (www.tcpdf.org)