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State of Jharkhand - Section

Section 554 in Bihar Education Code, 1961

554. Standard scale of menial establishment and contingencies.

- The following is the standard scale for the menial establishment and petty contingent charges of the hostels attached to Government High/Higher Secondary, Middle Schools, but any increase, or reduction in the present rates should be effected gradually and only to the extent found to be necessary on an examination of local requirements and conditions :-
Number of boarders. Darwan. Sweepers. Water-bearers. Contingencies per annum.
1 2 3 4 5
        Rs.
0-10 .. 1 .. .. 50
11-25 .. 1 1 .. 59
26-50 .. 1 1 1 100
51-100 .. 1 2 1 200
101-200 .. 1 4 2 402
Note. - The minimum wage for such of these menials, as have their pay drawn on establishment bills, is* Rs. 17 ½. [* Now see new rate] In the case of other menials the rate is generally the same.(G. O. no. 694-E., dated the 8th April 1915; and G. O. no. 2768-E-R. dated the 1st May, 1929.)