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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1)(x) in The Employees' State Insurance (Central) Rules, 1950

(x)defraying the expenditure in connection with publicity, of the Employees' State Insurance Scheme, including printing of publicity materials, courses relevant to the purposes of the Act;