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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(3)(i) in Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011

(i)is at the time of nomination, of unsound mind or a deaf-mute; or