Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 422] [Entire Act] State of Punjab - Subsection Section 422(1) in Punjab Jail Manual, 1996 (1)Every prisoner shall immediately on his reception into jail be provided with a history-ticket which shall be maintained in the manner here-in-after provided throughout the period during which such prisoner remains in confinement.
