Section 31(1)(v) in The Maharashtra (Vidarbha Region) Agricultural Debtors Relief Act, 1969

[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

(v)from every award made under this Act other than an award made in terms of a settlement under sub-section (4) of section 6 or under section 7;

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