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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

Bombay Presidency - Subsection

Section 3A(1)(b) in The Bombay Nursing Council (Reconstitution and Reorganisation) Order, 1960.

(b)all properties, funds and dues which are vested in, or realisable by, the existing Council shall vest in, and be realisable by, the Council so constituted;