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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(2)(a) in The Orissa Labour Welfare Fund Act, 1996

(a)the agency for and the manner of collection of sums referred to in Sub-section (3), of Section 3, and the period within which the same shall be paid to the credit of the Fund;