Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Kerala - Subsection Section 26(12) in Sree Sankaracharya University of Sanskrit Act, 1994 (12)[ The Vice-Chancellor may delegate any of his powers to the Pro-Vice- Chancellor.] [Inserted by Act No. 7 of 2009.]
