Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(8)] [Section 36] [Entire Act] State of West Bengal - Subsection Section 36(8)(d) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017 (d)require the owner or any member of staff of the clinical establishment to take reasonable steps to produce documents;