Bombay High Court
Ms Super Construction Latur Through Its ... vs The Ausa Municipal Council Through Its ... on 6 December, 2023
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
907WP13819.2023.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
907 WRIT PETITION NO.13819 OF 2023
MS SUPER CONSTRUCTION LATUR THROUGH ITS PROPRIETOR
VERSUS
THE AUSA MUNICIPAL COUNCIL THROUGH ITS CHIEF OFFICER
...
Advocate for Petitioner : Bakal Vishal P
...
CORAM : MANGESH S. PATIL
AND
NEERAJ P. DHOTE, JJ.
DATE : 06.12.2023 PER COURT : . Await service for one week.
2. Leave is granted to serve the unserved respondent privately.
3. Interim order to continue till the next date.
[ NEERAJ P. DHOTE ] [ MANGESH S. PATIL ]
JUDGE JUDGE
SG Punde
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