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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1)(a) in Calcutta Tramways Company (Acquisition of Undertaking) Act, 1976

(a)having in his possession, custody or control any property forming part of the undertaking of the Company, wrongfully withholds such property from the State Government [or the new Company], or