Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 22] [Entire Act] Union of India - Section Section 10 in The Border Security Force Act, 1968 10. Termination of service by Central Government.- Subject to the provisions of this Act and the rules, the Central Government may dismiss or remove from the service any person subject to this Act.
