Bombay High Court
Ali Akbar Jafari vs Vabiz Dara Khambata Alias Mrs. Vabiz ... on 28 April, 2026
Author: N. J. Jamadar
Bench: N. J. Jamadar
P7-CRA-538-2025+.DOC
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL REVISION APPLICATION NO. 538 OF 2025
WITH
CIVIL REVISION APPLICATION NO. 539 OF 2025
WITH
CIVIL REVISION APPLICATION NO. 540 OF 2025
Ali Akbar Jafari ...Applicant
Versus
Vabiz Dara Khambatta Alias Vabiz Lamathwala ...Respondents
and Anr
Ms. Akshada Nagrale, i/b Sidheshwar N Biradar, for the Applicant.
CORAM: N. J. JAMADAR, J.
DATE : 28th APRIL 2026 ARUN RAMCHANDRA P.C.:
SANKPAL Digitally signed by ARUN RAMCHANDRA SANKPAL
1. Not on board. Upon mentioning taken on board.Date: 2026.04.29 11:16:20 +0530
2. Stand over to 7th July 2026.
3. Ad-interim relief, granted earlier, shall continue to operate till the next date.
[N. J. JAMADAR, J.] ARS 1/1 ::: Uploaded on - 29/04/2026 ::: Downloaded on - 29/04/2026 23:19:16 :::