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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of Maharashtra - Subsection

Section 133(g) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(g)[ the cost of performance of the duties and functions as are entrusted to the Zilla Parishad by or under any other law for the time being in force.] [Clause (g) was added by Maharashtra 6 of 1975, Section 41(c).]