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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Telangana - Subsection

Section 16(ii) in Telangana State Micro and Small Enterprises Facilitation Council Rules, 2017

(ii)As per new guidelines 3(iii) & (iv) the Council shall increase the initial share deposit from Rs.500/- to Rs.1000/- and further to increase the remaining amount (fee) of share deposits to be paid during the Council meeting by 50% of present (fee) share deposit being collected in order to meet expenditure for the following: