Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] State of Uttar Pradesh - Section Section 11 in The U.P. General Clauses Act, 1904 11. Measurement of distance. - In the measurement of any distance, for the purposes of any [Uttar Pradesh] [Substituted by the A.O.1950.] Act, that distance shall, unless a different intention appears, be measured in a straight line on horizontal plane.
