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State of Madhya Pradesh - Section

Section 7 in The M.P. Sahakari Society (Punargathan Aur Nirman) Adhiniyam, 2000

7. Repeal.

- The Madhya Pradesh Sahakari Society (Punargathan Aur Nirman) Adhyadesh, 2000 (No. 4 of 2000) is hereby repealed.