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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1) in U.P. Prison Administration and Reforms Department Engineering (Gazetted) Service Rules, 2006

(1)The appointing authority shall make appointment by taking the names of candidates in the order in which they stand in the lists prepared under Rule 8.