Kerala High Court
Johnson Jose vs Lovely Thomas on 14 September, 2017
Bench: V.Chitambaresh, Sathish Ninan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE V.CHITAMBARESH
&
THE HONOURABLE MR. JUSTICE SATHISH NINAN
THURSDAY, THE 8TH DAY OF MARCH 2018 / 17TH PHALGUNA, 1939
OP (FC).No. 98 of 2018
(IN I.A.NO.1639/2017 IN OP 969/2006 OF FAMILY COURT, KOTTAYAM)
PETITIONER/PETITIONER:
JOHNSON JOSE, S/O.OUSEPH,
AGED 50 YEARS, OLICKAL HOUSE,
ANICKADU VADAKKUM BHAGOM KARA,
AKALAKUNNU VILLAGE, MANALUNGAL P.O,
KOTTAYAM.
BY ADV.SRI.P.A.SALIM
RESPONDENT/RESPONDENT:
LOVELY THOMAS, D/O.K.J.THOMAS,
AGED 45 YEARS, KALLUMKAMAKKAL HOUSE,
CHEMMALAMATTOM, THIDANADU P.O.,
KOTTAYAM, PIN - 686 123.
THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON 08-03-2018, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
OP (FC).No. 98 of 2018 (R)
APPENDIX
PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF I.A. NO.1639/2017 IN OP NO.969/2006 OF THE
FAMILY COURT, KOTTAYAM AT ETTUMANOOR DATED 14.9.2017.
EXHIBIT P2 TRUE COPY OF JUDGMENT IN OP NO.969/2006 OF THE
FAMILY COURT KOTTAYAM AT ETTUMANOOR DATED 11.8.2008.
EXHIBIT P3 TRUE COPY OF THE LETTER ISSUED BY THE VILLAGE
EXTENSION OFFICER, AKALAKUNNAM DATED 9.12.2014.
EXHIBIT P4 TRUE COPY OF THE RELEVANT PAGE OF THE
APPLICATION FOR HOME UNDER IAY 2014-2015 DATED
9.12.2014.
EXHIBIT P5 TRUE COPY OF THE TAX RECEIPT ISSUED BY THE
VILLAGE OFFICER, AKALAKUNNAM DATED 10.4.2017.
EXHIBIT P6 TRUE COPY OF DECREE IN OP NO.969/2006 OF THE
FAMILY COURT KOTTAYAM AT
ETTUMANOOR DATED 11.8.2018.
EXHIBIT P7 TRUE COPY OF THE PAPER NEWS PUBLISHED IN
DESABHIMANI DAILY DATED 8.1.2018.
EXHIBIT P8 TRUE COPY OF THE CERTIFICATE ISSUED BY THE
SECRETARY, AKALAKUNNAM GRAMA PANCHAYATH
DATED 11.1.2018.
-TRUE COPY-
PS TO JUDGE
V. CHITAMBARESH & SATHISH NINAN, JJ.
======================== OP(FC).No.98 of 2018 ======================== Dated this the 8th day of March, 2018 Judgment Chitambaresh, J.
The remarks called for by the Registry reveal that I.A.No.1639/2017 in O.P.No.969/2006 on the file of the Family Court, Kottayam stands posted to 3.4.2018 for the report of mediation. The Presiding Officer has also stated that all attempts would be made to dispose of the matter on or before 3.10.2018 in the circumstances. We dispose of the original petition directing the Family Court, Kottayam to pass final orders in I.A.No.1639/2017 for passing a final decree on or before 31.12.2018 in the circumstances.
Sd/-
V. CHITAMBARESH, JUDGE Sd/-
SATHISH NINAN, JUDGE Sha/080318