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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 14(1) in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008

(1)The offer document shall not omit disclosure of any material fact which may make the statements made therein, in light of the circumstances under which they are made, misleading.