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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(6) in The Orissa Compulsory Labour Rules, 1948

(6)He shall also keep a regular account of the materials requisitioned by him for preventing danger or damage or repairing breaches in the embankments he is in charge of and any payments made for them.