Section 2(8)(a) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

(a)a joint Hindu family where the right to collect the rents of the whole or any portion of the inam estate vests in such family persons; and

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