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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Madhya Pradesh - Subsection

Section 54(b) in The M.P. Public Health Act, 1949

(b)provide proper places, materials, apparatus and establishment, for the disinfection of conveyances, clothing, bedding or other articles which have been exposed to infection; and when any conveyances, clothing, bedding or articles are brought to any such place for disinfection, may cause them at its discretion to be disinfected, either free of charge or on payment of such fee as it may fix.