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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(15) in The Maharashtra Agricultural Debtors Relief Act, 1947

(15)Words and expressions used in this Act, but nor defined, have the meanings assigned to them in the Code of Civil Procedure, 1908 or the Bombay Land Revenue Code, 1879, as the case may be.