Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 673 in Punjab Jail Manual, 1996 673. Scale of Police escorts for prisoners. - Adequate Police force who escort prisoners on transfer be provided according to Police rules at the discretion of District Superintendent of Police. Female prisoners should be accompanied by female escort.
