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[Cites 0, Cited by 0] [Section 62A] [Entire Act]

Union of India - Subsection

Section 62A(a) in The Companies (Indian Accounting Standards) Rules, 2015

(a)an adjustment to the opening balance of retained earnings resulting from either a change in accounting policy that is applied retrospectively or the correction of an error (see Ind AS 8, Accounting Policies, Changes in Accounting Estimates and Errors); and