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Andhra Pradesh High Court - Amravati

B Sirisha vs The State Of Ap on 20 August, 2020

Author: R.Raghunandan Rao

Bench: R.Raghunandan Rao

    THE HON'BLE SRI JUSTICE R.RAGHUNANDAN RAO

                WRIT PETITION No.14274 of 2020


ORDER:

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The petitioners claim ownership of Ac.2.00 cents of land in Sy.No.280 and Ac.1.00 cents of land in Sy.No.281, which is said to have been allotted to the petitioners vide DKT patta No.261/DKT, dated -01-2008 as far as the first petitioner is concerned and Ac.4-7100 cents of land in Sy.No.282 vide patta No.263, dated 01-2008 in favour of second petitioner. These survey numbers are being in Nukanapalli Village, Kaluvoya Mandal, SPSR Nellore District.

It is the case of the petitioners that after the pattas have been issued, they have also been issued pattadar passbooks and their names are being reflected in the revenue records.

The learned Assistant Government Pleader, on instructions, submits that no land had been assigned in the said Mandal from 02.08.2007 to 29.05.2008 and the DKT pattas being produced by the petitioners are fabricated.

The learned Assistant Government Pleader further submits that the R.D.O, Atmakur Revenue Division has considered the entire issue and passed orders on 30.03.2020 suspending the entries in the web adangal and directing the suspension of the concerned officers who indulged in this malpractice.

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Sri Narasimhulu Parise, learned counsel for the petitioners submits that DKT pattas are genuine and the pattadar pass books issued on the basis of said DKT pattas also support the case of the petitioners.

Without going into the merits and demerits of the case, the present writ petition is being disposed of with a direction to the respondents not to dispossess the petitioners except in accordance with the procedure established by law and after giving due notice and opportunity of hearing to the petitioners.

Accordingly, the Writ Petition is disposed of. There shall be no order as to costs.

Miscellaneous Petitions, if any pending, in this Writ petition, shall stand closed.

________________________________ JUSTICE R.RAGHUNANDAN RAO Date : 20-08-2020 RJS 3 THE HON'BLE SRI JUSTICE R.RAGHUNANDAN RAO WRIT PETITION No.14274 of 2020 Date : 20-08-2020 RJS