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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Telangana - Subsection

Section 26(1)(i) in Telangana Mutually Aided Co-Operative Societies Act, 1995

(i)an upto date register, and a list of all members with voting rights for the current year prepared within thirty days of closure of the Co-operative Society’s financial year;