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[Cites 0, Cited by 0] [Section 49(5)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(5)(g) in The Prevention of Food Adulteration Rules, 1955

(g)IS 12252 [***] [Omitted by G.S.R. 382(E), dated 10th July, 1997 (w.e.f. 10-7-1997).] [Specification for Poly alkylene telrephathalates (PET)].