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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Assam - Subsection

Section 65(1)(b) in The Assam Excise Act, 1910

(b)under Section 56, 57, 58 or 62 except on the complaint or report of a Collector or other officer empowered under Section 42, sub-section (2) to investigate the case ; or