Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(c) in The All India Institute Of Medical Sciences (Amendment) Act, 2002 (c)nursing qualifications for the purpose of the Indian Nursing Council Act, 1947 (48 of 1947 ) and shall be deemed to be included in the Schedule to that Act,".
