Madhya Pradesh High Court
Pradeep Mishra vs The State Of Madhya Pradesh on 15 September, 2022
Author: Maninder S Bhatti
Bench: Maninder S Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 18627 of 2019 (BHAGWAN DEEN AND OTHERS Vs THE STATE OF M.P. AND OTHERS) WP/18667/2019, WP/19001/2019, WP/19511/2019, WP/03485/2020, WP/03799/2020, WP/05947/2020, WP/08768/2020, WP/09957/2020, WP/10782/2020, WP/12021/2020, WP/15144/2020, WP/10688/2021, WP/19239/2021 Dated : 15-09-2022 At the joint request by the parties, list on 28.09.2022.
(MANINDER S BHATTI) JUDGE Shub Signature Not Verified Signed by: SHUBHAM THAKKER Signing time: 9/20/2022 11:38:34 AM