Section 2(q) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987
(q)[ "University" means the Tamil Nadu Dr. M.G.R. Medical University, [Chennai] [Substituted by section 3 of the Dr. M.G.R. Medical University, Tamil Nadu (Amendment) Act, 1991 (Tamil Nadu Act 9 of 1991) which was deemed to have come into force on the 10th December 1990. Previously substituted by section 3 of Act 50 of 1987 with effect from 24.9.87.]];
