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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(iii) in Bihar Agricultural and Rural Area Development Agency Act, 1978

(iii)the promotion and operation of schemes for irrigation, drainage, flood control and water-supply, rural electrification, land levelling and land development and development of agriculture, animal-husbandry, fisheries and forestry within its area of operation: