Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(e) in The U.P. Advocates Welfare Fund Act, 1974 (e)[ "Welfare Stamp" means the stamp referred to in Section 9 ; [Instituted by U.P.Act 21 of 1988, vide Section 2 (w.e.f. 14-4-1989)]
