Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act] State of Chattisgarh - Subsection Section 8(2)(a) in Chhattisgarh State Eligibility Test Rules, 2013 (a)Candidates who have already cleared Chhattisgarh SLET conducted by the State in the concerned subject, need not clear the SET again;