Section 89(1)(d) in Nagpur Improvement Trust Act, 1936

[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

State of Maharashtra - Subsection

Section 89(1)(d) in Nagpur Improvement Trust Act, 1936

(d)as to the intermediate office or offices, if any, through which correspondence between the Trust and the [State] [Substituted for 'Provincial' by A.O. 1950.] Government or officers of that Government shall pass,

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State of Maharashtra - Subsection

Section 89(1)(d) in Nagpur Improvement Trust Act, 1936