Section 86(1)(b) in The U.P. Minor Minerals (Concession) Rules, 1963

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State of Uttar Pradesh - Subsection

Section 86(1)(b) in The U.P. Minor Minerals (Concession) Rules, 1963

(b)Four copies of the toposheet map on a scale of 1: 50000 with coordinate and corresponding cadestral survey map cadestral survey map on which the area applied for is clearly marked or four copies of topographical survey map on a scale of atleast 4"=1 mile, on which the area applied for is accurately marked;

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State of Uttar Pradesh - Subsection

Section 86(1)(b) in The U.P. Minor Minerals (Concession) Rules, 1963