Section 20(3)(a) in Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013

[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

(a)search places of local residence, domicile and general residence of Applicant or the city, town or village of his origin before migration;

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