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State of Andhra Pradesh - Section

Section 71 in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

71. Power to affix shafts, etc., for ventilation of sewer or cesspool.

- For the purpose of ventilating any sewer or cesspool, whether vested in the Board or not, the Board may, in accordance with the regulations made in this behalf, erect upon any premises or affix to the outside of any building or to any tree; any such shaft or pipe as may appear to it to be necessary.