Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Prevention of Money-Laundering (Amendment) Act, 2012 1. Short title and commencement.-(1) This Act may be called the Prevention of Money-laundering (Amendment) Act, 2012. (2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
