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Union of India - Section

Section 31 in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

31. Skeleton decks .-(1) When dock work is proceeding at any skeleton deck, adequate staging with suitable railings shall be provided to ensure a safe working surface unless the space beneath the deck is filled with cargo to within a distance of 60 centimetres of such deck.

(2)When skeleton decks are not accessible from hold ladders, safe means of access such as portable ladders shall be provided.