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Union of India - Section

Section 6 in The Indian Postal Service (Group 'A') Rules, 1987

6. Holding of examination.

(1)A competitive examination for appointment to the Junior Time Scale of the Service shall be held at such times and places as may be prescribed in a notice issued by the commission for the purpose.
(2)Every such notice shall, as far as possible specify the number of vacancies to be filled on the results of the examination.