Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(d) in Jammu and Kashmir Prevention of Cruelty to Animals Act, 1990 (d)offers for sale any dead animal or part of a dead animal which he has reason to believe has been killed in an unnecessary cruel manner or,
