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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(2)Immediately after the time for receipt of nomination papers is over, the Adhyaksha shall scruitinize the nominations received within the prescribed time limit and may reject those which are not in accordance with the provision of the Act or these Rules.