Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(2) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1965

(2)Where a Tribunal is constituted in the place of an existing Tribunal with the same jurisdiction, all the proceedings pending before the existing Tribunal shall stand transferred to the Tribunal so constituted.