Delhi High Court - Orders
Pragati Construction Consultants vs Ministry Of Railways on 21 March, 2018
Author: Navin Chawla
Bench: Navin Chawla
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 835/2017
PRAGATI CONSTRUCTION CONSULTANTS
..... Petitioner
Through: Mr.Sumit Bansal & Mr.Prateek Kohli,
Advs.
versus
MINISTRY OF RAILWAYS ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 21.03.2018 None appears for the respondent in spite of a Passover. Relist on 13th April, 2018.
NAVIN CHAWLA, J MARCH 21, 2018/rv At this stage, Dr. C.H. Shamshuddin Khan, Advocate, enters appearance on behalf of the respondent. He has been apprised about the next date of hearing.
NAVIN CHAWLA, J MARCH 21, 2018/rv