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[Section 11]
[Entire Act]
State of Haryana - Subsection
Section 11(1) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012
| Serial Number | Area | Amount of Security (INR) |
| (i) | For mining lease up to 50 hectares | 50.00 Lakh |
| (ii) | For mining lease exceeding 50 hectares but notexceeding 75 hectares | 75.00 Lakh |
| (iii) | For mining lease exceeding 75 hectare | 100.00 Lakh |