Madhya Pradesh High Court
Smt. Himanshi @ Hema @ Vandana Adwani vs Anand Gautam on 25 June, 2018
1
THE HIGH COURT OF MADHYA PRADESH
MCC-1367-2018
(SMT. HIMANSHI @ HEMA @ VANDANA ADWANI Vs ANAND GAUTAM)
Gwalior, Dated : 25.06.2018
None for the parties.
Notice dated 25/06/2018 is received from the
Secretary, High Court Bar Association, Gwalior in
following terms:-
" fnukad 25-06-2018
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e/;izns'k mPp U;k;ky; cSap Xokfy;j
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lEcU/k esa vkidks lwpuk iznku djus ckor~A
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mijksDr fo"k; esa fuosnu gS fd mPp
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feJk ,oa mik/;{k Jh jktho 'kekZ th ds lkFk ,oa vU;
vf/koDrkx.kksa ds lkFk lkxj ds ikl ekyFkkSu esa tkuysok
geyk fd;k x;k ftlds fojks/k Lo:i mPp U;k;ky;
vfHkHkk"kd la?k] Xokfy;j }kjk vkt fnukWd 25-06-2018 fnu
lkseokj dks e/;izns'k mPp U;k;ky; [k.MihB Xokfy;j ,oa
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jgdj viuk fojks/k izdV djsaxsA
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Issue notice to the respondents on I.A. No.
2554/2018, on payment of process fee within seven days by Registered AD and be made returnable within four weeks.
(Sanjay Yadav) Judge Aman Digitally signed by AMAN TIWARI Date: 2018.06.25 18:33:15 -07'00'