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Madhya Pradesh High Court

Smt. Himanshi @ Hema @ Vandana Adwani vs Anand Gautam on 25 June, 2018

                                                                        1


                                          THE HIGH COURT OF MADHYA PRADESH

                                                              MCC-1367-2018
                                             (SMT. HIMANSHI @ HEMA @ VANDANA ADWANI Vs ANAND GAUTAM)

                                    Gwalior, Dated : 25.06.2018
                                         None for the parties.
                                         Notice dated 25/06/2018 is received from the
                                    Secretary, High Court Bar Association, Gwalior in
                                    following terms:-
                                         "                                        fnukad 25-06-2018
                                         izfr]
                                                 ekuuh; fizalhiy jftLVªkj egksn; th]
                                                 e/;izns'k mPp U;k;ky; cSap Xokfy;j
                                         fo"k;%& fnukWd 25-06-2018 dks dk;Z ls fojr jgus ds
                                         lEcU/k esa vkidks lwpuk iznku djus ckor~A
                                         ekuuh; egksn; th]
                                                        mijksDr fo"k; esa fuosnu gS fd mPp
                                         U;k;ky; vfHkHkk"kd la?k] Xokfy;j ds v/;{k Jh vfuy
                                         feJk ,oa mik/;{k Jh jktho 'kekZ th ds lkFk ,oa vU;
                                         vf/koDrkx.kksa ds lkFk lkxj ds ikl ekyFkkSu esa tkuysok
                                         geyk fd;k x;k ftlds fojks/k Lo:i mPp U;k;ky;
                                         vfHkHkk"kd la?k] Xokfy;j }kjk vkt fnukWd 25-06-2018 fnu
                                         lkseokj dks e/;izns'k mPp U;k;ky; [k.MihB Xokfy;j ,oa
                                         vU; lHkh v/khuLFk U;k;ky;ksa ls U;k;ky;hu dk;Z ls fojr
                                         jgdj viuk fojks/k izdV djsaxsA
                                                                                       Hkonh;
                                                                                     ohjsUnz iky
                                                                                       lfpo"
                                         Issue notice to the respondents on I.A. No.

2554/2018, on payment of process fee within seven days by Registered AD and be made returnable within four weeks.

(Sanjay Yadav) Judge Aman Digitally signed by AMAN TIWARI Date: 2018.06.25 18:33:15 -07'00'